Binda & Others vs State Of U.P.
2011 Latest Caselaw 1863 ALL

Citation : 2011 Latest Caselaw 1863 ALL
Judgement Date : 20 May, 2011

Allahabad High Court

Binda & Others vs State Of U.P. on 20 May, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL REVISION No. - 270 of 1990
 

 
Petitioner :- Binda & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satrughan Singh
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of Sri Satrughan Singh, learned counsel for the revisionists.

Order Date :- 20.5.2011

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