Jogendra vs State Of U.P.
2011 Latest Caselaw 1862 ALL

Citation : 2011 Latest Caselaw 1862 ALL
Judgement Date : 20 May, 2011

Allahabad High Court

Jogendra vs State Of U.P. on 20 May, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8121 of 2011
 

 
Petitioner :- Jogendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lav Srivastava,V.P.Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present on behalf of the applicant.

List before the appropriate Bench in the next cause list. The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 20.5.2011

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