Citation : 2011 Latest Caselaw 1861 ALL
Judgement Date : 20 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- APPLICATION U/S 482 No. - 41673 of 2010 Petitioner :- Ramveer Singh And Others Respondent :- State Of U.P.And Another Petitioner Counsel :- Anil Kumar Shukla Respondent Counsel :- Govt.Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed, two weeks' time is allowed to deposit the amount as directed by the order dated 4.2.2011.
List this case in the 1st week of July, 2011 before the appropriate Bench. The matter shall not be treated as tied-up or part-heard to this Bench.
Order Date :- 20.5.2011
NS
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