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Vishal And Others vs State Of U.P. And Another
2011 Latest Caselaw 1859 ALL

Citation : 2011 Latest Caselaw 1859 ALL
Judgement Date : 20 May, 2011

Allahabad High Court
Vishal And Others vs State Of U.P. And Another on 20 May, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 37821 of 2010
 

 
Petitioner :- Vishal And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Nigamendra Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicant is present. None is present for the opp. party No.2.

Call for a report from the Mediation and Conciliation Centre in light of the order dated 30.11.2010.

List this case in the next cause list before the appropriate Bench. The matter shall not be treated as tied-up or part-heard to this Bench.

Interim order dated 30.11.2010 shall continue till the next date fixed.

Order Date :- 20.5.2011

NS

 

 

 
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