Rajkumar And Others vs State Of U.P. & Another
2011 Latest Caselaw 1858 ALL

Citation : 2011 Latest Caselaw 1858 ALL
Judgement Date : 20 May, 2011

Allahabad High Court

Rajkumar And Others vs State Of U.P. & Another on 20 May, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 192 of 2011
 

 
Petitioner :- Rajkumar And Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- P.S.Pundir
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, two weeks' time is allowed to deposit the amount as directed by the order dated 10.2.2011.

List this case in the 1st week of July, 2011 before the appropriate Bench. The matter shall not be treated as tied-up or part-heard to this Bench.

Order Date :- 20.5.2011

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