Subhash vs State Of U.P.
2011 Latest Caselaw 1857 ALL

Citation : 2011 Latest Caselaw 1857 ALL
Judgement Date : 20 May, 2011

Allahabad High Court

Subhash vs State Of U.P. on 20 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13145 of 2011
 

 
Petitioner :- Subhash
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajay Vikram Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request made by learned counsel for the applicant, put up this case as fresh on 26.5.2011.

In the meantime, supplementary affidavit, if any, may be filed.

Order Date :- 20.5.2011

Gss

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