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Vinod Kumar Tripathi And Others vs State Of U.P. And Others
2011 Latest Caselaw 1854 ALL

Citation : 2011 Latest Caselaw 1854 ALL
Judgement Date : 20 May, 2011

Allahabad High Court
Vinod Kumar Tripathi And Others vs State Of U.P. And Others on 20 May, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 29561 of 2010
 

 
Petitioner :- Vinod Kumar Tripathi And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.K. Mishra,P.K.Tiwari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case was dismissed for default on 28.2.2011. An application for recall of the order dated 28.2.2011 supported by an affidavit has been moved.

Cause shown is sufficient. The order dated 28.2.2011 is recalled. The case is restored to its original number.

Order Date :- 20.5.2011

NS

 

 

 
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