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Lochan Gaur vs State Of U.P.
2011 Latest Caselaw 1849 ALL

Citation : 2011 Latest Caselaw 1849 ALL
Judgement Date : 20 May, 2011

Allahabad High Court
Lochan Gaur vs State Of U.P. on 20 May, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8911 of 2011
 

 
Petitioner :- Lochan Gaur
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.K.Dubey,Narendra Kumar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the applicant,  the case is passed over.

The case is released. List before the appropriate Bench. The matter shall not be  treated as tied up or part heard to this Bench.

Order Date :- 20.5.2011

NS

 

 

 
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