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Mohammad Sazid And Others vs Iqramuddin
2011 Latest Caselaw 1839 ALL

Citation : 2011 Latest Caselaw 1839 ALL
Judgement Date : 19 May, 2011

Allahabad High Court
Mohammad Sazid And Others vs Iqramuddin on 19 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 245 of 2011
 

 
Petitioner :- Mohammad Sazid And Others
 
Respondent :- Iqramuddin
 
Petitioner Counsel :- Sanjay Kr. Srivastava,Ajay Kr. Srivastava
 
Respondent Counsel :- K.K. Shangloo
 

 
Hon'ble Rajes Kumar,J.

Shri K. K. Shangloo, advocate, appears on behalf of the respondent prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 19.5.2011

OP

 

 

 
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