Satendra @ Kallu vs State Of U.P.
2011 Latest Caselaw 1838 ALL

Citation : 2011 Latest Caselaw 1838 ALL
Judgement Date : 19 May, 2011

Allahabad High Court

Satendra @ Kallu vs State Of U.P. on 19 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12987 of 2011
 

 
Petitioner :- Satendra @ Kallu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajay Kumar Mishra,R.R.Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned counsel for the applicant prays for and is granted a week's time to file supplementary affidavit.

List on 26.5.2011.

Order Date :- 19.5.2011

Gss

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