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Ramjeet vs Mahatam @ Mahavir
2011 Latest Caselaw 1836 ALL

Citation : 2011 Latest Caselaw 1836 ALL
Judgement Date : 19 May, 2011

Allahabad High Court
Ramjeet vs Mahatam @ Mahavir on 19 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 29022 of 2011
 

 
Petitioner :- Ramjeet
 
Respondent :- Mahatam @ Mahavir
 
Petitioner Counsel :- K.S. Chauhan,R.B. Pal
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The petitioner may take steps to serve the respondent within a week by registered post.

List in the week commencing 18.7.2011.

19.5.2011

OP

;

;

Hon'ble Rajes Kumar, J.

CIVIL MISC. STAY APPLICATION NO. 152774 OF 2011.

Issue notice.

Order Date :- 19.5.2011

OP

 

 

 
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