Virendra Kumar Mishra vs State Of U.P. And Others
2011 Latest Caselaw 1833 ALL

Citation : 2011 Latest Caselaw 1833 ALL
Judgement Date : 19 May, 2011

Allahabad High Court

Virendra Kumar Mishra vs State Of U.P. And Others on 19 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 29187 of 2011
 

 
Petitioner :- Virendra Kumar Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- C.P. Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Thursday. By that time, learned standing counsel may seek necessary instructions.

Order Date :- 19.5.2011

SRY

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