Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Saurabh Kumar Dubey vs Pratibha And Another
2011 Latest Caselaw 1829 ALL

Citation : 2011 Latest Caselaw 1829 ALL
Judgement Date : 19 May, 2011

Allahabad High Court
Saurabh Kumar Dubey vs Pratibha And Another on 19 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 29067 of 2011
 

 
Petitioner :- Saurabh Kumar Dubey
 
Respondent :- Pratibha And Another
 
Petitioner Counsel :- C.K. Parekh
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents returnable at an early date. The petitioner may take steps to serve the respondents within a week by registered post.

List in the week commencing 25.7.2011.

Order Date :- 19.5.2011

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter