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Rajpal vs State Of U.P.
2011 Latest Caselaw 1827 ALL

Citation : 2011 Latest Caselaw 1827 ALL
Judgement Date : 19 May, 2011

Allahabad High Court
Rajpal vs State Of U.P. on 19 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13114 of 2011
 

 
Petitioner :- Rajpal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A.T.Kulshrestha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Supplementary affidavit filed today  on behalf of the applicant and parcha filed by Sri Raghuraj Kishore for the complainant  are  taken on record.

Learned AGA and learned counsel for the complainant pray for and are granted two weeks time to file counter affidavit.

List thereafter.

Order Date :- 19.5.2011

Gss

 

 

 
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