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Jaipal Singh vs Nagar Panchayat Agarwal Mandi, ...
2011 Latest Caselaw 1811 ALL

Citation : 2011 Latest Caselaw 1811 ALL
Judgement Date : 18 May, 2011

Allahabad High Court
Jaipal Singh vs Nagar Panchayat Agarwal Mandi, ... on 18 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 966 of 2010
 

 
Petitioner :- Jaipal Singh
 
Respondent :- Nagar Panchayat Agarwal Mandi, And Others
 
Petitioner Counsel :- Dhruva Narayana,Anadi Krishna Narayana
 
Respondent Counsel :- S.C.,Praneet Kr. Srivastava
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 18.5.2011

OP

 

 

 
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