Ram Autar Verma vs State Of U.P. And Others
2011 Latest Caselaw 1805 ALL

Citation : 2011 Latest Caselaw 1805 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

Ram Autar Verma vs State Of U.P. And Others on 18 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 28805 of 2011
 

 
Petitioner :- Ram Autar Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.C. Upadhyay
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. Hew prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter along with record of writ petition No.28877 of 2011.

Order Date :- 18.5.2011

SRY

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