Raj Bahadur Patel And Others vs State Of U.P. & Others
2011 Latest Caselaw 1796 ALL

Citation : 2011 Latest Caselaw 1796 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

Raj Bahadur Patel And Others vs State Of U.P. & Others on 18 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 20772 of 2008
 

 
Petitioner :- Raj Bahadur Patel And Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vishnu Gupta
 
Respondent Counsel :- C.S.C.,H.P. Dube
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of counsel for the petitioners.

Order Date :- 18.5.2011

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