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Virendra Kumar Tiwari vs Mithilesh Pratap Singh And Others
2011 Latest Caselaw 1788 ALL

Citation : 2011 Latest Caselaw 1788 ALL
Judgement Date : 18 May, 2011

Allahabad High Court
Virendra Kumar Tiwari vs Mithilesh Pratap Singh And Others on 18 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 51333 of 2010
 

 
Petitioner :- Virendra Kumar Tiwari
 
Respondent :- Mithilesh Pratap Singh And Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- Virendra Prakash,S.C.,S.C. Verma
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 18.5.2011

OP

 

 

 
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