Brij Lal And Ors. vs Union Of India Through G.M. ...
2011 Latest Caselaw 1784 ALL

Citation : 2011 Latest Caselaw 1784 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

Brij Lal And Ors. vs Union Of India Through G.M. ... on 18 May, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1255 of 2007
 

 
Petitioner :- Brij Lal And Ors.
 
Respondent :- Union Of India Through G.M. Northern Railway
 
Petitioner Counsel :- Madhulika Yadav
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List revised. None appeared to press this appeal.

The appeal is dismissed for non prosecution. Interim order, if any, stands discharged.

Order Date :- 18.5.2011

Rizvi

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