Sri Prem Narain Singh vs Collector, Agra And Others
2011 Latest Caselaw 1775 ALL

Citation : 2011 Latest Caselaw 1775 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Sri Prem Narain Singh vs Collector, Agra And Others on 17 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 82 of 2010
 

 
Petitioner :- Sri Prem Narain Singh
 
Respondent :- Collector, Agra And Others
 
Petitioner Counsel :- Manish Goyal
 
Respondent Counsel :- A.S.Rana,S.N.Tiwari
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case after two months. In the meantime, counsel for the appellant may file objection against the application for transposition and the Court fees may also be filed.

Counsel for the appellant may also serve two copies of the entire documents on the Standing Counsel. On the next date, Standing Counsel may also be shown as counsel for respondent no.1.

Order Date :- 17.5.2011

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