Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Prahlad Singh & Another vs Sri Krishna Mohan Nair (K.M. Nair) ...
2011 Latest Caselaw 1764 ALL

Citation : 2011 Latest Caselaw 1764 ALL
Judgement Date : 17 May, 2011

Allahabad High Court
Prahlad Singh & Another vs Sri Krishna Mohan Nair (K.M. Nair) ... on 17 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3423 of 2009
 

 
Petitioner :- Prahlad Singh & Another
 
Respondent :- Sri Krishna Mohan Nair (K.M. Nair) & Another
 
Petitioner Counsel :- Ashutosh Shukla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of counsel for the appellants.

Order Date :- 17.5.2011

NS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter