Citation : 2011 Latest Caselaw 1763 ALL
Judgement Date : 17 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 3755 of 2011 Petitioner :- Smt. Lalita Devi Respondent :- State Of U.P. And Others Petitioner Counsel :- M. Shahanshah Khan Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up on Friday.
Order Date :- 17.5.2011
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