Chotey Lal Kaushal vs State Of U.P. And Others
2011 Latest Caselaw 1760 ALL

Citation : 2011 Latest Caselaw 1760 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Chotey Lal Kaushal vs State Of U.P. And Others on 17 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 16532 of 2011
 

 
Petitioner :- Chotey Lal Kaushal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Shri Ashok Khare
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is allowed to learned standing counsel for filing counter affidavit.

List in the second week of July, 2011.

Interim order already passed is extended till the next date of listing.

Order Date :- 17.5.2011

SRY

Download the LatestLaws.com Mobile App