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C/M Dharma Samaj Degree College ... vs State Of U.P. And Others
2011 Latest Caselaw 1758 ALL

Citation : 2011 Latest Caselaw 1758 ALL
Judgement Date : 17 May, 2011

Allahabad High Court
C/M Dharma Samaj Degree College ... vs State Of U.P. And Others on 17 May, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 400 of 2011
 

 
Petitioner :- C/M Dharma Samaj Degree College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,G.K. Singh,M.K. Gupta,Sanjay Kumar Singh,V.K. Singh
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today be accepted and taken on record.

List in the second week of July, 2011.

Interim order already passed is extended till the next date of listing.

Order Date :- 17.5.2011

SRY

 

 

 
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