Dr. Yogesh Kishore Agarwal vs Smt. Manju Agarwal
2011 Latest Caselaw 1754 ALL

Citation : 2011 Latest Caselaw 1754 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Dr. Yogesh Kishore Agarwal vs Smt. Manju Agarwal on 17 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 246 of 2008
 

 
Petitioner :- Dr. Yogesh Kishore Agarwal
 
Respondent :- Smt. Manju Agarwal
 
Petitioner Counsel :- Vipin Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay in filing the appeal is condoned.

Admit.

Issue notice.

Order Date :- 17.5.2011

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