Pankaj Kumar @ Avinash Kumar vs Union Of India Thru. C.B. ...
2011 Latest Caselaw 1745 ALL

Citation : 2011 Latest Caselaw 1745 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Pankaj Kumar @ Avinash Kumar vs Union Of India Thru. C.B. ... on 17 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10548 of 2011
 

 
Petitioner :- Pankaj Kumar @ Avinash Kumar
 
Respondent :- Union Of India Thru. C.B. Narcotics
 
Petitioner Counsel :- Shashi Kant Shukla,Ajay Kumar Srivastava
 
Respondent Counsel :- Sanjay Kumar Singh,Aga
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request of learned AGA the case is passed over for the day.

List in the next cause list.

Order Date :- 17.5.2011

Gss

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