Smt. Komal vs Arvind Kumar
2011 Latest Caselaw 1735 ALL

Citation : 2011 Latest Caselaw 1735 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Smt. Komal vs Arvind Kumar on 16 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 220 of 2011
 

 
Petitioner :- Smt. Komal
 
Respondent :- Arvind Kumar
 
Petitioner Counsel :- Kumar Dhananjay
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent returnable at an early date. The applicant may take steps to serve the respondent within 10 days.

List in the week commencing 18.7.2011.

Till the next date of listing, the further proceeding in Civil Suit (O.S.) No. 682 of 2010, under Section 13 of the Hindu Marriage Act, pending in the court of Additional District Judge, Court No. 10, Sahranpur shall remain stayed.

Order Date :- 16.5.2011

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