Smt. Lalli Devi vs Union Of India And Another
2011 Latest Caselaw 1731 ALL

Citation : 2011 Latest Caselaw 1731 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Smt. Lalli Devi vs Union Of India And Another on 16 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 25398 of 2011
 

 
Petitioner :- Smt. Lalli Devi
 
Respondent :- Union Of India And Another
 
Petitioner Counsel :- Dinesh Kumar Mishra,Rahul Malviya
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, learned counsel for the respondents, states that his counter affidavit is under preparation.

Consequently, put up this case on Wednesday.

Order Date :- 16.5.2011

SRY

Download the LatestLaws.com Mobile App