Smt. Sudesh And Another vs State Of U.P.
2011 Latest Caselaw 1729 ALL

Citation : 2011 Latest Caselaw 1729 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Smt. Sudesh And Another vs State Of U.P. on 16 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12664 of 2011
 

 
Petitioner :- Smt. Sudesh And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- I.B. Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List on 26.5.2011.

In the meantime, learned AGA may file counter affidavit giving specific reply to paragraph no. 8 of the affidavit.

Order Date :- 16.5.2011

Gss

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