Citation : 2011 Latest Caselaw 1726 ALL
Judgement Date : 16 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 328 of 1997 Petitioner :- Awadhesh Kumar Respondent :- Smt. Urmila Devi Petitioner Counsel :- Amarendra Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
We have seen the office report dated 13.5.2011. The case should be listed under Chapter XXXXI Rule 11.
Order Date :- 16.5.2011
NS
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