Alka Mohan vs Raji Mohan
2011 Latest Caselaw 1725 ALL

Citation : 2011 Latest Caselaw 1725 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Alka Mohan vs Raji Mohan on 16 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 434 of 1994
 

 
Petitioner :- Alka Mohan
 
Respondent :- Rajiv Mohan
 
Petitioner Counsel :- Subodh Kumar
 
Respondent Counsel :- A.K. Goyal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that he has no instruction in the case.

The appeal is dismissed for non-prosecution.

Order Date :- 16.5.2011

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