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Abdul Rasheed vs State Of U.P. And Others
2011 Latest Caselaw 1723 ALL

Citation : 2011 Latest Caselaw 1723 ALL
Judgement Date : 16 May, 2011

Allahabad High Court
Abdul Rasheed vs State Of U.P. And Others on 16 May, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 28306 of 2011
 

 
Petitioner :- Abdul Rasheed
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C.S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 16.5.2011

SRY

 

 

 
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