Citation : 2011 Latest Caselaw 1722 ALL
Judgement Date : 16 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12591 of 2011 Petitioner :- Jasveer Prasad Jain Respondent :- State Of U.P. And Another Petitioner Counsel :- Haridwar Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned counsel for the applicant prays for and is granted a week's time to file supplementary affidavit annexing the report of Probation Officer.
List on 24.5.2011.
Order Date :- 16.5.2011
Gss
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