Deepak Kumar Bhardwaj vs Smt. Anita Khanna
2011 Latest Caselaw 1719 ALL

Citation : 2011 Latest Caselaw 1719 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Deepak Kumar Bhardwaj vs Smt. Anita Khanna on 16 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 618 of 2004
 

 
Petitioner :- Deepak Kumar Bhardwaj
 
Respondent :- Smt. Anita Khanna
 
Petitioner Counsel :- Ravi Agarwal
 
Respondent Counsel :- S.C. Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 16.5.2011

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