Bhupendra Kumar Saini vs State Of U.P. And Others
2011 Latest Caselaw 1718 ALL

Citation : 2011 Latest Caselaw 1718 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Bhupendra Kumar Saini vs State Of U.P. And Others on 16 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 218 of 2011
 

 
Petitioner :- Bhupendra Kumar Saini
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 2 and 3 returnable at an early date. The applicant may take steps to serve the respondents within a week.

List in the week commencing 25.7.2011.

Order Date :- 16.5.2011

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