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Dinesh vs State Of U.P.
2011 Latest Caselaw 1717 ALL

Citation : 2011 Latest Caselaw 1717 ALL
Judgement Date : 16 May, 2011

Allahabad High Court
Dinesh vs State Of U.P. on 16 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12577 of 2011
 

 
Petitioner :- Dinesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunil Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Neeraj Pandey for the applicant and parcha filed by Sri Jitendra Singh on behalf of complainant are taken on record.

List this case with Cr. Misc. Bail Application Nos.  9448 of 2011 and 12743 of 2011 showing the name of learned counsel for the parties.

Learned  AGA  may also seek instruction in the matter. 

Order Date :- 16.5.2011

Gss

 

 

 
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