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Aligarh Vikas Pradhiuarma vs Om Praksh And Ors.
2011 Latest Caselaw 1716 ALL

Citation : 2011 Latest Caselaw 1716 ALL
Judgement Date : 16 May, 2011

Allahabad High Court
Aligarh Vikas Pradhiuarma vs Om Praksh And Ors. on 16 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 373 of 1995
 

 
Petitioner :- Aligarh Vikas Pradhiuarma
 
Respondent :- Om Praksh And Ors.
 
Petitioner Counsel :- H.P.Gupta,Ramesh Upadhyaya,S.N.Upadhyay
 
Respondent Counsel :- Brejendra Kumar,D.S. Chauhan
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed an application for grant of one month's time to file paper book.

Application is allowed. Appellant is granted one month's time to file the paper book.

Order Date :- 16.5.2011

NS

 

 

 
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