Udai Kant vs State Of U.P. And Others
2011 Latest Caselaw 1714 ALL

Citation : 2011 Latest Caselaw 1714 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Udai Kant vs State Of U.P. And Others on 16 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 28305 of 2011
 

 
Petitioner :- Udai Kant
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C.S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 16.5.2011

SRY

Download the LatestLaws.com Mobile App