Rakesh Kumar Agarwal vs Smt. Jaibunnishah Alias Vittoo & ...
2011 Latest Caselaw 1708 ALL

Citation : 2011 Latest Caselaw 1708 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Rakesh Kumar Agarwal vs Smt. Jaibunnishah Alias Vittoo & ... on 16 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1485 of 2004
 

 
Petitioner :- Rakesh Kumar Agarwal
 
Respondent :- Smt. Jaibunnishah Alias Vittoo & Others
 
Petitioner Counsel :- S.K. Tyagi,Munna Pandey,S.K.Garg
 
Respondent Counsel :- A.K.Bhallacharya,V.S. Parmar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed seven copies of paper books. Let it be taken on record.

This case is listed under Chapter XIII Rule 3. Respondents have not filed paper book. They will not be permitted to refer to any evidence or document without leave of the Court

Order Date :- 16.5.2011

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