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Nandkishore @ Kallu & Another vs State Of U.P.
2011 Latest Caselaw 1692 ALL

Citation : 2011 Latest Caselaw 1692 ALL
Judgement Date : 13 May, 2011

Allahabad High Court
Nandkishore @ Kallu & Another vs State Of U.P. on 13 May, 2011
Bench: Amar Saran, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1555 of 2010
 

 
Petitioner :- Nandkishore @ Kallu & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- G.R.S. Pal,Gajraj Singh,S.K.Pandey
 
Respondent Counsel :- Govt. Advocate,Kameshwar Singh
 

 
Hon'ble Amar Saran,J.

Hon'ble Yogesh Chandra Gupta,J.

One of the learned counsel for the appellants Sri S.K. Pandey has sent illness slip. However, this is the second bail application, we are releasing the same.

List before the appropriate Bench.

Order Date :- 13.5.2011

NS

 

 

 
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