Anjani Devi vs State Of U.P. And Others
2011 Latest Caselaw 1691 ALL

Citation : 2011 Latest Caselaw 1691 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Anjani Devi vs State Of U.P. And Others on 13 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 16517 of 2009
 

 
Petitioner :- Anjani Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.K. Tripathi,M.P. Tiwari,M.P.Tiwari,Mahendra Singh
 
Respondent Counsel :- C.S.C.,Akhilesh K. Dwivedi
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on Thursday. Relevant record be produced on the said date.

Order Date :- 13.5.2011

SRY

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