Manoj Prabhakar Patel vs State Of U.P. And Others
2011 Latest Caselaw 1690 ALL

Citation : 2011 Latest Caselaw 1690 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Manoj Prabhakar Patel vs State Of U.P. And Others on 13 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 17664 of 2011
 

 
Petitioner :- Manoj Prabhakar Patel
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kripa Shanker Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List this petition in 3rd week of July, 2011.

Interim order already passed is extended till the next date of listing.

Order Date :- 13.5.2011

SRY

Download the LatestLaws.com Mobile App