Sanjay Mittal vs State Of U.P. And Others
2011 Latest Caselaw 1687 ALL

Citation : 2011 Latest Caselaw 1687 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Sanjay Mittal vs State Of U.P. And Others on 13 May, 2011

Bench: Vineet Saran, Surendra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 2675 of 2010
 

 
Petitioner :- Sanjay Mittal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajiv Gupta,Uma Nath Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vineet Saran,J.

Hon'ble Surendra Singh,J.

As already directed this case was listed for final hearing in due course.

Interim order dated 23.02.2011 shall continue to operate until further orders.

Order Date :- 13.5.2011

Imroz

(Surendra Singh, J.) (Vineet Saran, J.)

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