Constable Karamveer Singh And ... vs State Of U.P. And Others
2011 Latest Caselaw 1686 ALL

Citation : 2011 Latest Caselaw 1686 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Constable Karamveer Singh And ... vs State Of U.P. And Others on 13 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 15147 of 2011
 

 
Petitioner :- Constable Karamveer Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Saroj Yadav
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Time is accorded till 2nd week of July, 2011 for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Interim order already passed is extended till the next date of listing.

Order Date :- 13.5.2011

SRY

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