Jaggi Yadav And Others vs Adarsh Kisan Chandrodaya ...
2011 Latest Caselaw 1685 ALL

Citation : 2011 Latest Caselaw 1685 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Jaggi Yadav And Others vs Adarsh Kisan Chandrodaya ... on 13 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 27804 of 2011
 

 
Petitioner :- Jaggi Yadav And Others
 
Respondent :- Adarsh Kisan Chandrodaya Kalpnand Purva Madhyamik Vid.& Anr.
 
Petitioner Counsel :- S.N. Yadav,Sukesh Kumar
 
Respondent Counsel :- S.P. Singh
 

 
Hon'ble Rajes Kumar,J.

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 13.5.2011

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