Hindalco Industries Ltd. vs Shiv Pratap Singh Alias Babaloo ...
2011 Latest Caselaw 1684 ALL

Citation : 2011 Latest Caselaw 1684 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Hindalco Industries Ltd. vs Shiv Pratap Singh Alias Babaloo ... on 13 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 70982 of 2010
 

 
Petitioner :- Hindalco Industries Ltd.
 
Respondent :- Shiv Pratap Singh Alias Babaloo Singh
 
Petitioner Counsel :- Rtivik Upadhya,V.K. Upadhya
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Affidavit of service filed. It appears that the notice has been sent by Speed Post to the respondent. The respondent has not put his appearance. The petitioner is directed to serve the respondent by registered post. Steps will be taken within a week.

List in the week commencing 4.7.2011.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 13.5.2011

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