Gajendra Prasad Saxena vs State Of U.P. Thru Its Secy. Food & ...
2011 Latest Caselaw 1681 ALL

Citation : 2011 Latest Caselaw 1681 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Gajendra Prasad Saxena vs State Of U.P. Thru Its Secy. Food & ... on 13 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 20632 of 2009
 

 
Petitioner :- Gajendra Prasad Saxena
 
Respondent :- State Of U.P. Thru Its Secy. Food & Civil Supplies & Ors
 
Petitioner Counsel :- Anil Bhushan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is allowed to respondents for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 13.5.2011

SRY

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