Diwakar Singh vs Member Secretary Cadre Authority ...
2011 Latest Caselaw 1679 ALL

Citation : 2011 Latest Caselaw 1679 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Diwakar Singh vs Member Secretary Cadre Authority ... on 13 May, 2011

Bench: D.S.R. Varma, Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 19937 of 2001
 

 
Petitioner :- Diwakar Singh
 
Respondent :- Member Secretary Cadre Authority Co-Op. Bank & Others
 
Petitioner Counsel :- V.K. Singh
 
Respondent Counsel :- S.C.,H.P. Singh,K.N. Misra,M.S. Negi
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Sri S. Shekhar, counsel for the petitioner.

List in the next cause list.

Order Date :- 13.5.2011

skv

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