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Mahendra Pal vs State Of U.P.
2011 Latest Caselaw 1651 ALL

Citation : 2011 Latest Caselaw 1651 ALL
Judgement Date : 12 May, 2011

Allahabad High Court
Mahendra Pal vs State Of U.P. on 12 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12428 of 2011
 

 
Petitioner :- Mahendra Pal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Akhilesh Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Sri Shishu Pal Sharma has filed  parcha on behalf of complaint,  which  is taken on record.

Learned  AGA informs that he has not received any instruction in the matter. 

On the joint request of learned  AGA as well as learned counsel for the complainant put up this case on 16.5.2011 as fresh.

Order Date :- 12.5.2011

Gss

 

 

 
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