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Reena Rana vs Prashant Kumar
2011 Latest Caselaw 1647 ALL

Citation : 2011 Latest Caselaw 1647 ALL
Judgement Date : 12 May, 2011

Allahabad High Court
Reena Rana vs Prashant Kumar on 12 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 212 of 2011
 

 
Petitioner :- Reena Rana
 
Respondent :- Prashant Kumar
 
Petitioner Counsel :- Manoj Mishra
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within a week by registered post.

List in the week commencing 11.7.2011.

Till the next date of listing, the proceeding of case no. 864 of 2009 (Prashant Kumar Vs. Smt. Reena Rana), pending before the Judge, Family Court, Meerut shall remain stayed.

Order Date :- 12.5.2011

OP

 

 

 
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